Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Tamilnadu - Subsection Section 49(3) in Tamil Nadu Agricultural University Act, 1971 (3)On receipt of a copy of the annual report, the Government shall cause a copy of such report together with their comments thereon to be laid before the Stale Legislature.
