Manipur High Court
Ch. Deependra Singh; & Ors vs State Of Manipur; & Anr on 6 October, 2023
Bench: Ahanthem Bimol Singh, A. Guneshwar Sharma
KABORAMBAM
SAPANA CHANU Item No. 2 & 3
IN THE HIGH COURT OF MANIPUR
Digitally signed by
KABORAMBAM SAPANA
CHANU
AT IMPHAL
Date: 2023.10.07 11:23:41
-07'00'
MC (WA) No. 199 of 2022
With
WA No. 118 of 2022
Ch. Deependra Singh; & Ors.
Applicants
Vs.
State of Manipur; & Anr.
Respondents
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 06.10.2023 When the matter is taken up today, it has been pointed by Mr. N. Ibotombi, learned senior counsel appearing for the appellants submitted that as per the latest list of Faculty in JNIMS as on January, 2021, there are 7 (seven) vacant posts of Assistant Professor in the Department of OBS & Gynae, 3 (three) vacant posts of Assistant Professor in the Pathology Department, 2 (two) vacant posts of Assistant Professor in the Pharmacology Department, 1 (one) vacant post of Assistant Professor of PMR Department and 2 (two) vacant posts of Assistant Professor in the Department of Micro-Biology.
The learned senior counsel submitted that as enough vacancies are available for adjusting the present appellants, there is no impediment in issuing necessary orders by the authorities for adjustment of the appellants in terms of the time scale promotion rules.
Mr. S. Nepolean, learned Government Advocate appearing for the respondents seeks some time to verify the vacancy position as pointed out by the learned senior counsel.
As prayed for, list these cases again on 12.10.2023 as part heard matters.
JUDGE JUDGE
Sapana
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