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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(f) in The Orissa Secretariat Service Rules, 1980

(f)Sealed cover procedure as prescribed by Government in the G.A. Department shall be followed, in respect of an Officer coming within the zone of consideration for promotion who is under suspension till the officer concerned is reinstated.]