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[Cites 0, Cited by 0] [Section 81L(12)] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(12)(b) in Kerala Factories Rules, 1957

(b)A register shall be maintained in which the details of the various tests carried out from time to time under clause (a) shall be entered and every entry made shall be signed by the person making tests.