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[Cites 0, Cited by 7] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(61) in The Electricity Act, 2003

(61)“service-line” means any electric supply-line through which electricity is, or is intended to be, supplied–
(a)to a single consumer either from a distributing main or immediately from the Distribution Licensee’s premises; or
(b)from a distributing main to a group of consumers on the same premises or on contiguous premises supplied from the same point of the distributing main;