Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 60 in Karnataka Electricity Reform Act, 1999

60. Repeal and Savings .

(1)The Karnataka Electricity Reform Ordinance , 1999 (Karnataka Ordinance 3 of 1999) is hereby repealed.
(2)Notwithstanding such repeal anything done or action taken under the said Ordinance shall be deemed to have been done or taken under this Act.