Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 9 in Manipur Home Guards Act, 1989 9. Control of members of Home Guards. - The members of the Home Guards when called out for undergoing training or in the aid of police force, shall be under the control of the officers of such force, in such manner and to such extent as may be prescribed.
