Bombay High Court
M/S Sterlite Industries (India) Ltd. ... vs Union Of India And 3 Ors on 8 July, 2022
Bench: K. R. Shriram, Milind N. Jadhav
213. OS WP 564-07.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
WRIT PETITION NO. 564 OF 2007
M/s. Sterlite Industries (I) Ltd & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
....................
Ms. Virangana Wadhawan i/by Economic Laws Practice for the
Petitioners
Mr. P.S. Patkar a/w Ms. Neeta Masurkar for Respondent Nos. 3 & 4
...................
CORAM : K. R. SHRIRAM &
MILIND N. JADHAV, JJ.
DATE : JULY 08, 2022 P.C.:
1. Ms. Wadhawan seeks leave of the court to withdraw the petition.
2. Petition dismissed as withdrawn.
3. Interim application, if any, also stands disposed.
[ MILIND N. JADHAV, J. ] [ K. R. SHRIRAM, J.] Digitally signed by RAVINDRA RAVINDRA MOHAN MOHAN AMBERKAR AMBERKAR Date:
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