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[Cites 0, Cited by 1920] [Entire Act]

Union of India - Section

Section 36 in The Code of Criminal Procedure, 1973

36. Powers of superior officers of police.

- Police officers superior in rank to an officer-in-charge of a police station may exercise the same powers, throughout the local area to which they are appointed, as may be exercised by such officer within the limits of his station.B. Aid To The Magistrates And The Police