Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Manipur - Subsection Section 9(4) in The Manipur University Act, 1980 (4)There may be one or more Rectors who shall be appointed in such manner and with such powers and duties as may be prescribed by the Statutes.
