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Supreme Court - Daily Orders

The State Of Orissa And Anr. vs Dhirendra Sundar Das And Ors. on 15 October, 2020

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Hrishikesh Roy

     ITEM NO.3                     Court 4 (Video Conferencing)                     SECTION XI-A

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

     Miscellaneous Application No.1501 of 2020 in
     Civil Appeal No. 4646 of 2019


     THE STATE OF ORISSA AND ANR.                                                  Petitioner(s)

                                                          VERSUS

     DHIRENDRA SUNDAR DAS AND ORS.                                                 Respondent(s)

     (FOR ADMISSION and IA No.31605/2020-INTERVENTION/IMPLEADMENT and IA
     No.31606/2020-APPROPRIATE ORDERS/DIRECTIONS and IA No.31604/2020-
     APPLICATION FOR PERMISSION
      IA No. 31604/2020 - APPLICATION FOR PERMISSION
      IA No. 31606/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 31605/2020 - INTERVENTION/IMPLEADMENT)

     Date : 15-10-2020 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                             HON'BLE MR. JUSTICE HRISHIKESH ROY


     For Petitioner(s)                   Mrs. Mahalakshmi Pavani, Sr. Adv.
                                         Mr. A. Deb Kumar, Adv.
                                         Mrs. L. Maheswari, Adv.
                                         Mr. A. Lakshminarayanan, AOR

                                         Mr. Ravi Prakash Mehrotra, Adv.
                                         Mr. Ankit Agarwal, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Let the matter be listed before the Bench comprising Hon’ble Mr. Justice U.U. Lalit and Hon’ble Ms. Justice Indu Malhotra in the third week of November, 2020.

Signature Not Verified Digitally signed by Rachna Date: 2020.10.17 12:38:00 IST Reason:
                         (RAJNI MUKHI)                                         (PRADEEP KUMAR)
                         COURT MASTER (SH)                                     BRANCH OFFICER