Supreme Court - Daily Orders
The State Of Orissa And Anr. vs Dhirendra Sundar Das And Ors. on 15 October, 2020
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Hrishikesh Roy
ITEM NO.3 Court 4 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1501 of 2020 in
Civil Appeal No. 4646 of 2019
THE STATE OF ORISSA AND ANR. Petitioner(s)
VERSUS
DHIRENDRA SUNDAR DAS AND ORS. Respondent(s)
(FOR ADMISSION and IA No.31605/2020-INTERVENTION/IMPLEADMENT and IA
No.31606/2020-APPROPRIATE ORDERS/DIRECTIONS and IA No.31604/2020-
APPLICATION FOR PERMISSION
IA No. 31604/2020 - APPLICATION FOR PERMISSION
IA No. 31606/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 31605/2020 - INTERVENTION/IMPLEADMENT)
Date : 15-10-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mrs. Mahalakshmi Pavani, Sr. Adv.
Mr. A. Deb Kumar, Adv.
Mrs. L. Maheswari, Adv.
Mr. A. Lakshminarayanan, AOR
Mr. Ravi Prakash Mehrotra, Adv.
Mr. Ankit Agarwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed before the Bench comprising Hon’ble Mr. Justice U.U. Lalit and Hon’ble Ms. Justice Indu Malhotra in the third week of November, 2020.
Signature Not Verified Digitally signed by Rachna Date: 2020.10.17 12:38:00 IST Reason: (RAJNI MUKHI) (PRADEEP KUMAR)
COURT MASTER (SH) BRANCH OFFICER