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Kerala High Court

Minu K.K vs Akhil.R on 19 March, 2015

Author: Antony Dominic

Bench: Antony Dominic, Alexander Thomas

       

  

   

 
 
                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                      PRESENT:

                        THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
                                                            &
                     THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

                THURSDAY, THE 9TH DAY OF APRIL 2015/19TH CHAITHRA, 1937

                               WA.No. 831 of 2015 () IN WP(C).5197/2015
                                        ------------------------------------------


  AGAINST THE ORDER/JUDGMENT IN WP(C) 5197/2015 of HIGH COURT OF KERALA
                                                DATED 19-03-2015
APPELLANT(S)/3RD PARTIES:
-----------------------------------------

1.        MINU K.K.,
          ASSISTANT PROFESSOR IN MATHEMATICS,
          COLLEGE OF ENGINEERING, POONJAR.

2.        MURALI V.S.
          ASSISTANT PROFESSOR IN PHYSICS,
          COLLEGE OF ENGINEERING, KALLOOPPARA,
          PATHANAMTHITTA.

            BY ADVS.SRI.K.JAJU BABU (SR.)
                          SMT.M.U.VIJAYALAKSHMI

RESPONDENT(S)/PETITIONERS & R1TO R3:
---------------------------------------------------------------

        1. AKHIL.R
            ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
            COLLEGE OF ENGINEERING, ADOOR RESIDING AT PARIJATHAM
            THEKKUMCHERY,PUTHOOR P.O, KOTTARAKKARA.

        2. ARUN RAVI
            ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
            COLLEGE OF ENGINEERING, ADOOR RESIDING AT SOUPARNIKA
            KAITHAKATTU HOUSE, MALAYILMUKKU, PATHIYOOR EAST
            KEERIKADU P.O, KAYAMKULAM, ALAPPUZHA.

        3. DAINS K.JOHN
            ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
            COLLEGE OF ENGINEERING, ADOOR RESIDING AT RED STAR
            THALACHIRA P.O, KOTTARAKKARA, KOLLAM.

        4. JOSEPH JOHN THARAKAN
            ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
            COLLEGE OF ENGINEERING
            ADOOR RESIDING AT HOUSE NO.70A, PTP NAGAR
            THIRUVANANTHAPURAM.

WA NO.831/15                         -2-

    5. KIRAN R
       ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
       COLLEGE OF ENGINEERING, ADOOR RESIDING AT KRIPALAYAM
       KUNAMKUZHI, PUNALUR, KOLLAM.

    6. MANJUNATH N
       ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
       COLLEGE OF ENGINEERING, ADOOR RESIDING AT VISAKHOM
       CHEKKALAMUKKU, SREEKARIYAM P.O, THIRUVANANTHAPURAM.

    7. PRAVEEN B
       ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT THENGUM THOTTATHIL PUTHEN VEEDU
       THATTAYIL P.O, PATHANAMTHITTTA.

    8. RAMKUMAR S
       ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT SREEVILASAM, VAVVAKAVV P.O
       KARUNAGAPPALLY, KOLLAM.

    9. RAMU S
       ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT VILAYIL VEEDU, PLACHERY P.O
       KALAYANADU, PUNALUR, KOLLAM.

    10. RIGIN MATHEW JAMES
       ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT CHARIVUKALAYIL HOUSE, VELLAYIL P.O
       THEODICAL, THIRUVALLA, PATHANAMTHITTA DISTRICT.

    11. NITHIN G KRISHNA
       ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT MAMPRA HOUSE, KALLARKADAVU
       PATHANAMTHITTA P.O, PATHANAMTHITTA DISTRICT.

    12. VINOD VIJAYAN
       ASSISTANT PROFESSOR IN MECHANICAL ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT VIJAYA BHAVANAM, PAZHANJIKONAM
       PATTOOR P.O, NOORANAD, ALAPPUZHA.

    13. ANJALI M.J
       ASSISTANT PROFESSOR IN COMPUTER SCIENCE ENGINEERING
       COLLEGE OF ENGINEERING, ADOOR RESIDING AT ATHULYA
       THEVALAPPURAM P.O, PUTHOOR, KOTTARAKKARA
       KOLLAM.

    14. DEEPA SREEDHAR
       ASSISTANT PROFESSOR IN COMPUTER SCIENCE ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT VILAYIL VEEDU, CHENGAMANADU P.O
       KOTTARAKKARA.

WA NO.831/15                       -3-


    15. IRENE MARIA
      ASSISTANT PROFESSOR IN COMPUTER SCIENCE ENGINEERING
      COLLEGE OF ENGINEERING
      ADOOR RESIDING AT KUZHIKANDATHIL HOUSE
      WEST MANASSERY, MANASSERY P.O, CALICUT.

    16. LEENU REBECCA MATHEW
      ASSISTANT PROFESSOR IN COMPUTER SCIENCE ENGINEERING
      COLLEGE OF ENGINEERING
      ADOOR RESIDING AT VETTEELETHU HOUSE, MANAKALA P.O
      ADOOR.

    17. SUCHITHRA CHANDRASEKHARAN
      ASSISTANT PROFESSOR IN COMPUTER SCIENCE ENGINEERING
      COLLEGE OF ENGINEERING
      ADOOR RESIDING AT CHITRALAYAM, MADATHILKARAZHMA P.O
      OACHIRA, KOLLAM.

    18. VIBITHA P GEORGE
      ASSISTANT PROFESSOR IN COMPUTER SCIENCE ENGINEERING
      COLLEGE OF ENGINEERING, ADOOR RESIDING AT PALATHINAL
      KALLISSERY P.O, CHENGANNUR, ALAPPUZHA.

    19. HARIKRISHNAN S
      ASSISTANT PROFESSOR IN ELECTRONICS AND COMMUNICATION
       ENGINEERING, COLLEGE OF ENGINEERING
      ADOOR RESIDING AT KOUSTHUBHAM, KADAMPANAD SOUTH P.O
      PATHANAMTHITTA.

    20. LIJINU M THANKACHAN
      ASSISTANT PROFESSOR IN ELECTRONICS AND COMMUNICATION
      ENGINEERING,COLLEGE OF ENGINEERING
      ADOOR RESIDING AT MANNUVILA HOUSE, MELILA P.O
      (WEST) KUNNICODE, KOTTARAKKARA, KOLLAM.

    21. RANI RAJENDRAN
      ASSISTANT PROFESSOR IN ELECTRONICS AND COMMUNICATION
      ENGINEERING, COLLEGE OF ENGINEERING
      ADOOR RESIDING AT MALAMEL HOUSE, THATTAYIL P.O
      PANDALAM, PATHANAMTHITTA.

    22. JEENA JAMES
      ASSISTANT PROFESSOR IN ELECTRONICS AND COMMUNICATION
      ENGINEERING, COLLEGE OF ENGINEERING
      ADOOR RESIDING AT JAMES COTTAGE, MANGADU
      ELAMANNOOR P.O, PATHANAMTHITTA.

    23. CHITHRA RAVINDRAN
      ASSISTANT PROFESSOR IN ELECTRONICS AND COMMUNICATION
      ENGINEERING, COLLEGE OF ENGINEERING
      ADOOR RESIDING AT RAVI BHAVAN, CHATHANNUPUZHA
      CHOORAKODE P.O, PATHANAMTHITTA.

WA NO.831/15                       -4-


    24. AISWARYA GOPINATH
      ASSISTANT PROFESSOR IN ELECTRONICS AND COMMUNICATION
      ENGINEERING, COLLEGE OF ENGINEERING, ADOOR RESIDING AT AISWARYA
      KUDAVATTOOR P.O, ODANAVATTOM, KOTTARAKKARA.

    25. LINCY JOSEPH
      ASSISTANT PROFESSOR IN ELECTRONICS AND COMMUNICATION
      ENGINEERING, COLLEGE OF ENGINEERING
      ADOOR RESIDING AT MOTHER DALE, TC 34/375(5)
      JUDGES COMPOUND, THIRUVANANTHAPURAM.

    26. VARUNLAL R
      ASSISTANT PROFESSOR IN ELECTRONICS AND COMMUNICATION
      ENGINEERING, COLLEGE OF ENGINEERING, ADOOR RESIDING AT
     THIRUVONA, CHUNKATHARA, PUTHOOR P.O, KOLLAM.

    27. ANUROOP P.V
      ASSISTANT PROFESSOR IN ELECTRICAL AND
      ELECTRONICS ENGINEERING
      COLLEGE OF ENGINEERING
      ADOOR RESIDING AT PUTHENVEEDU, NETTAYAM P.O
      POOYAPPALLY, KOLLAM.

    28. MAREENA FRANCIS
      ASSISTANT PROFESSOR IN ELECTRICAL AND
      ELECTRONICS ENGINEERING
      COLLEGE OF ENGINEERING, ADOOR RESIDING AT PANACKAL
      NADUBHAGOM, CHAMPAKULAM P.O, ALAPPUZHA.

    29. RADHASREE S
      ASSISTANT PROFESSOR IN ELECTRICAL AND
      ELECTRONICS ENGINEERING
      COLLEGE OF ENGINEERING
      ADOOR RESIDING AT RADHASREE BHAVAN, KANDALA
      KANDALA P.O, THIRUVANANTHAPURAM.

    30. RADHIKA R CHANDRAN
      ASSISTANT PROFESSOR IN ELECTRICAL AND
      ELECTRONICS ENGINEERING
      COLLEGE OF ENGINEERING
      ADOOR RESIDING AT VADAKKEDATHU PUTHEN VEEDU
      KOTTAYAM P.O, PATHANAMTHITTA.

    31. OMEGA A.R
      ASSISTANT PROFESSOR IN ELECTRICAL AND
      ELECTRONICS ENGINEERING
      COLLEGE OF ENGINEERING
      ADOOR RESIDING AT ANANDA BHAVAN, NEAR POST OFFICE
      EZHUKONE P.O, KOLLAM.

    32. SUMA JACOB
      ASSISTANT PROFESSOR IN ELECTRICAL AND
      ELECTRONICS ENGINEERING
      COLLEGE OF ENGINEERING, ADOOR RESIDING AT DARSANA
      SASTHAMCOTTA P.O, KOLLAM.

WA NO.831/15                         -5-


    33. HRIDAYA MERIN SAJU
       ASSISTANT PROFESSOR IN ELECTRICAL AND
       ELECTRONICS ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT NADUVILATHU SHIJIN VILLA
       NELLIKALA P.O, PATHANAMTHITTA.

    34. ANITA JOSE
       ASSISTANT PROFESSOR IN ELECTRICAL AND
       ELECTRONICS ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT AMBALATHINKAL, THELLAKOM P.O
       KOTTAYAM.

    35. SHAEMA LIZABETH MATHEW
       ASSISTANT PROFESSOR IN ELECTRICAL AND
       ELECTRONICS ENGINEERING
       COLLEGE OF ENGINEERING
       ADOOR RESIDING AT KARIKKOTTU KADESH, PUTHIYACAVU
       MAVELIKKARA, ALAPPUZHA.

    36. SUJITHA SURENDRAN
       ASSISTANT PROFESSOR IN ELECTRICAL AND
       ELECTRONICS ENGINEERING
       COLLEGE OF ENGINEERING, ADOOR RESIDING AT PRANAVAM
       VETTIYAR P.O, MAVELIKKARA, ALAPPUZHA.

    37. STATE OF KERALA
       REPRESENTED BY ITS SECRETARY
       DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF KERALA
       SECRETARIAT, THIRUVANANTHAPURAM 695 001.

    38. INSTITUTE OF HUMAN RESOURCE DEVELOPMENT
       PRAJOE TOWERS, VAZHUTHACAUD, THIRUVANANTHAPURAM
       REPRESENTED BY ITS DIRECTOR, 695 014.

    39. THE PRINCIPAL
       COLLEGE OF ENGINEERING, MANAKALA P.O, ADOOR
       PATHANAMTHITTA 691 551.

       BY SR GOVERNMENT PLEADER SRI.M.K.ABOOBACKER
       BY SRI.PRATHEESH.P
       BY SRI.V.A.MOHAMMED, SC, IHRD

       THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 09-04-2015 ALONG
WITH WA NO.832/15 & CONN.CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:



         ANTONY DOMINIC & ALEXANDER THOMAS, JJ.
         ===============================
         Writ Appeal Nos. 831, 832, 833 & 834 of 2015
         ===============================

               Dated this the 9th day of April, 2015

                             J U D G M E N T

Antony Dominic, J.

The appellants, who were not parties to the writ petitions, filed these appeals after obtaining leave from this Court. Writ petitions were filed by the party respondents herein who were working on ad hoc basis for ten months in the Colleges run by the Institute of Human Resources Development (I.H.R.D.). What they essentially sought was the benefit of Government Order dated 19/7/14, as per which, according to them, they were entitled to continue for a period of three years in service and also for other benefits provided therein.

2. By the judgment under appeals, the learned single Judge directed that it is for the IHRD to decide whether they should accept the Government Order and implement the same in their institution. On this basis, learned single Judge directed the IHRD to take a decision in the matter, as expeditiously as possible, at any rate, within two months from the date of receipt of a copy of the judgment.

WA Nos.831, 832, 833 & 834/15 : 2 :

3. These appeals are filed by Assistant Professors of the IHRD, who are regular employees. Their main grievance is narrated in para 4 of the memorandum of these appeals, which is extracted below for reference;

"4. The appellants herein are regular teachers of the Engineering Colleges under the IHRD. They are affected by the direction given by the learned Single Judge to retain the petitioners in the post held by them, since applications have been called for transfer. Now by virtue of the judgment of the learned Single Judge, even if the petitioners and other regular employees apply for transfer, there is every possibility that their claim would be rejected stating that contract employees are holding the posts". It is urging this issue that they have filed these appeals.

4. As we have already stated, in the judgment under appeals, the learned single Judge has neither upheld the claim of the writ petitioners nor did the learned single Judge rejected the same. Instead, the learned single Judge has only directed the IHRD to decide as to whether the Government Order mentioned WA Nos.831, 832, 833 & 834/15 : 3 : above should be adopted and implemented in the IHRD. It is true that if the decision eventually to be taken by the IHRD is in favour of the writ petitioners, it can have an impact on the appellants and that precisely is what is the grievance that led them to file this appeals also.

5. In our view, the grievance now raised by the appellants as projected in para 4 of the appeal memorandums, can, for the present, be redressed, if the IHRD takes a decision as directed by the learned single Judge in a shorter period and while doing so, the grievance raised by the appellants should also be dealt with.

Accordingly, we dispose of these appeals directing that the IHRD shall take a decision as directed by the learned single Judge, as expeditiously as possible, at any rate, before 30th of April, 2015 and, while doing so, the IHRD shall address the grievance urged by the appellants also, which has been extracted in the earlier portion of this judgment.

Sd/-

ANTONY DOMINIC JUDGE Sd/-

ALEXANDER THOMAS JUDGE Rp