Bombay High Court
Mr. Sharad Ashok Agarwal vs Mr. Sachin Ashok Agarwal And Anr on 18 September, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
929 CPST 23065 OF 2019
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION (ST) NO. 23065 OF 2019
Sharad Ashok Agarwal ... Petitioner.
V/s.
Sachin Agarwal and anr ... Respondents
Mr. Nikhil S. Karnavat, for the Petitioner.
CORAM : G. S. KULKARNI, J.
DATE : 18th September, 2019. P.C. : 1] Heard learned counsel for the petitioner
2] Issue notice to the respondents, returnable on 9 th October, 2019. In addition to Court Notice, learned advocate for the petitioner is permitted to serve respondents by private service and place on record affidavit of service on or before the returnable date.
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