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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(2) in The Assam Agricultural University Act, 1968

(2)The Dean shall be the Chairman of the Board of Studies of that faculty and shall be responsible to the Vice-Chancellor for the faithful observance of the Statutes and the regulations relating to the faculty and for the organisation and the conduct of those functions. He shall work in close liason with other officers, including the Associate Dean, Directors or Associate Directors of Research and Extension and would generally work through the Heads of the Departments of the Faculty.