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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(4) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(4)It shall be competent for the Ambaji Pilgrimage Tourism Authority to cancel the licenses of any tourist guide if he breaches any of the terms and conditions of the licenses.