Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 27 in Rajasthan Stamp Rules, 1955

27. Method of supply of stamps to licensed vendors.

- Licensed vendors shall obtain stamps from ex-officio vendors at local and branch depots on payment of ready money (less the discount hereinafter prescribed);Provided that the person in the service of the Government may obtain stamps as an advance without payment in accordance with rule 28.