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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1) in The Techno India University, West Bengal, Act, 2012.

(1)The Academic Council of the University shall consist of the following members, namely:-
(i)the Vice-Chancellor of the University, ex officio, who shall be the Chairman of the Academic Council;
(ii)two academicians or professionals to be nominated by the Board;
(iii)two external academicians or professionals in the area of higher education, to be nominated by the Vice-Chancellor;
(iv)two Deems of the University, by rotation to be nominated by the Vice-Chancellor;
(v)one Professor from each discipline of the University, by rotation to be nominated by the Vice-Chancellor;
(vi)the Administrator of the University;
(vii)the Registrar who shall be the non-member Secretary of the Council.