Delhi High Court - Orders
Sathish Babu Sana vs Directorate Of Enforcement & Anr on 25 September, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2903/2019 & Crl.M.As.38025/2019 & 38028/2019
SATHISH BABU SANA ..... Petitioner
Through: Mr.Siddharth Aggarwal, Sr. Adv.
with Ms.Stuti Gujral, Ms.Shaurya
Singh, Mr.Bakhtiyar Saikh,
Ms.Bebotroyi Gupta, Ms.Rudrali
Patil, Mr.Chatinya Sundriyal &
Mr.Akshat Gupta, Advs.
versus
DIRECTORATE OF ENFORCEMENT & ANR ..... Respondents
Through: Mr.Zoheb Hossain, Special Counsel
for ED with Mr.Vivek Gurnani,
Mr.Baibhav & Ms.Manisha Dubey,
Advs.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 25.09.2023 Renotify on 05.10.2023 at 2:30 p.m. along with W.P.(CRL) 384/2019.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J SEPTEMBER 25, 2023/ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:30:22