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Supreme Court - Daily Orders

Manager, Sm.U.P. School . vs M. Noushad . on 15 April, 2019

Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna

     ITEM NO.6                                      COURT NO.1                       SECTION XI-A

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                            I.A. No. 20819/2019 in Civil Appeal No. 3788/2017

     MANAGER, SM. U.P. SCHOOL & ORS.                                            Appellants

                                                          VERSUS

     M. NOUSHAD & ORS.                                                          Respondents

     (FOR EARLY HEARING)

     Date : 15-04-2019 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE DEEPAK GUPTA
                            HON'BLE MR. JUSTICE SANJIV KHANNA

     For Appellants
                                        Mr.   Manoj V. George, Adv.
                                        Mr.   Zulfiker Ali P.S, AOR
                                        Ms.   Shilpa Liza George, Adv.
                                        Mr.   Faisal M. Aboobaker, Adv.
                                        Mr.   Lakshmi Sree Puthenpurackal, Adv.
     For Respondents
                                        Mr.   Jaimon Andrews, Adv.
                                        Ms.   Sindhu T.P., Adv.
                                        Mr.   Muknd P. Unny, Adv.
                                        Mr.   P.V. Dinesh, AOR

                                        Mr. C.K. Sasi, AOR
                                        Ms. Nayantara Ray, Adv.
                                        Mr. Abdulla Naseeh, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

This is an application for early hearing of the appeal.

No orders for the present are required to be passed.

Signature Not Verified Digitally signed by

The application is accordingly dismissed.

DEEPAK GUGLANI Date: 2019.04.15 17:24:24 IST Reason:

(Deepak Guglani) (Anand Prakash) Court Master Court Master