Supreme Court - Daily Orders
Manager, Sm.U.P. School . vs M. Noushad . on 15 April, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
ITEM NO.6 COURT NO.1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 20819/2019 in Civil Appeal No. 3788/2017
MANAGER, SM. U.P. SCHOOL & ORS. Appellants
VERSUS
M. NOUSHAD & ORS. Respondents
(FOR EARLY HEARING)
Date : 15-04-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Appellants
Mr. Manoj V. George, Adv.
Mr. Zulfiker Ali P.S, AOR
Ms. Shilpa Liza George, Adv.
Mr. Faisal M. Aboobaker, Adv.
Mr. Lakshmi Sree Puthenpurackal, Adv.
For Respondents
Mr. Jaimon Andrews, Adv.
Ms. Sindhu T.P., Adv.
Mr. Muknd P. Unny, Adv.
Mr. P.V. Dinesh, AOR
Mr. C.K. Sasi, AOR
Ms. Nayantara Ray, Adv.
Mr. Abdulla Naseeh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing of the appeal.
No orders for the present are required to be passed.
Signature Not Verified Digitally signed byThe application is accordingly dismissed.
DEEPAK GUGLANI Date: 2019.04.15 17:24:24 IST Reason:(Deepak Guglani) (Anand Prakash) Court Master Court Master