Section 14(o) in All-India Institute of Medical Sciences Act, 1956
(o)[ do all such other acts and things as may be necessary to further the objects specified in section 13.] [Clause (m) re-lettered as clause (o), and clause (o) as so to re-lettered, clauses (m) and (n) inserted by Act 30 of 1987, section 2 (8-9-1987)]
