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State of Rajasthan - Section

Section 27 in The Rajasthan Municipalities (Election) Rules, 1994

27. [ Polling stations. [Substituted by Notification No. page 8(Ga)()Nirva/Swa.Sha./95/7631, dated 25-8-1999 Published in Rajasthan Gazette, Extra-ordinary, Part VI-A, dated 2-9-1999, page 107(1) to 107(24).]

- Subject to any general or special directions of the State Election Commission the District Municipal Election Officer shall select for each ward as many polling stations as he deems necessary and shall publish a list of polling station selected and the respective polling areas covered by them.]