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State of Haryana - Section

Section 14 in Regular Licence under Haryana Electricity Regulatory Reforms Act

14.

In response to the notices published on 2.9.1998 and 3.9.1998 and to those published on 24.11.1998 and 25.11.1998, seven organisations filed objections to the grant of licence to HVPN and/or to the terms of the HVPN draft licences. Seven organisations filed objections in relation to the Transmission and Bulk Supply Licence and/or to the Distribution and Retail Supply Licence. The names of the objectors are as follows :R.C. Sood and Co. Pvt. Ltd. (referred hereinafter as R.C. Sood)G.T. Road Industries Association (referred hereafter as G.T. Road IA)Faridabad Industries Association (referred hereafter as FIA)Faridabad Small Industries Association (referred hereafter as FSIA)Gurgaon Chamber of Commerce and Industry (referred hereafter as Gurgaon CCI)PHD Chamber of Commerce and Industry (referred hereafter as PHD CCI)Faridabad Chamber of Commerce and Industry (referred hereafter as Faridabad CCI)