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Supreme Court - Daily Orders

Bestech India Pvt. Ltd vs Poonam Sood on 29 January, 2024

Author: Hima Kohli

Bench: Hima Kohli

     ITEM NO.2                                  COURT NO.11                           SECTION XVII-A

                                   S U P R E M E C O U R T O F                  I N D I A
                                           RECORD OF PROCEEDINGS

                                     CIVIL APPEAL DIARY NO(S). 8473/2023

     (Arising out of impugned final judgment and order dated 09-01-2023
     in CCN No. 1940/2016 passed by the National Consumers Disputes
     Redressal Commission, New Delhi)

     BESTECH INDIA PVT. LTD                                                            PETITIONER(S)

                                                            VERSUS

     POONAM SOOD                                                                       RESPONDENT(S)

     (FOR ADMISSION and IA No.18672/2024-GRANT OF INTERIM RELIEF and IA
     No.18661/2024-CONDONATION OF DELAY IN FILING APPEAL and IA
     No.18663/2024-CONDONATION OF DELAY IN REFILING /       CURING THE
     DEFECTS )

     Date : 29-01-2024 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MS. JUSTICE HIMA KOHLI
                           HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH


     For Petitioner(s)                     Ms. Jigyasa Sharma, Adv.
                                           Mr. Ninad Dogra, AOR


     For Respondent(s)                     Mr. Saurabh Prakash, Adv.
                                           Mr. Utsav Jain, Adv.
                                           Mr. Avanish Patel, Adv.
                                           Mr. Shekhar Kumar, AOR

                         UPON hearing the counsel, the Court made the following
                                               O R D E R

1. Learned counsel for the respondent, who appears on caveat, submits that he may be permitted to obtain instructions in the light of what has been observed by this Court today.

Signature Not Verified Digitally signed by POOJA SHARMA Date: 2024.01.29

2. List on 09th February, 2024.

17:09:33 IST Reason:
      (POOJA SHARMA)                                                                (NAND KISHOR)
     COURT MASTER (SH)                                                            COURT MASTER (NSH)