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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(xii) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(xii)work in collaboration with Agricultural Universities or the organisations of the Government engaged in the task or research in the fields of breeding and rearing cow and the organic manure or biogas and collaborate with research projects of Indian System of Medicine conducted by various public or private organisations for conducting research on the biogenic products of the cow for medicinal purposes;