Section 9 in Arunachal Pradesh University Act, 2012
9.
The following shall be the officers of the University :(1)The Chancellor(2)The Vice-Chancellor(3)The Pro-Vice Chancellor, if any;(4)The Deans of the Faculties;(5)The Registrar;(6)The Controller of Examinations;(7)The Finance Officer; and(8)Such other officers as may be declared by the Statutes to be officers of the University.
