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State of Uttar Pradesh - Section

Section 14 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

14.

The statement in Z.A. Form [10-A or] [Added by Notification No. 9203(1)/l-A-463-1952, dated 11.02.1953.] 11 referred to in Rule 13 shall be transmitted to the Compensation Officer having jurisdiction.