Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 39 in The Orissa Animal Contagious Diseases Act, 1949

39. Power to make rules or regulations subject to previous publications.

(1)The power to make rules or regulations countered by this Act is given subject to the condition of the regulations or rules being made after previous publication.
(2)All regulations or rules made by the State Government under this Act shall be published in the Gazette.