Bombay High Court
Mrs. Zubeda Khan W/O. Mr. Sameer vs Mr. Vithal Somnath Hanchate on 4 September, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
Seema 16. CAC 364 of 2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 364 OF 2018
IN
CIVIL REVISION APPLICATION NO. 1092 OF 2012
Mrs. Zubeda Khan W/o. Mr. Sameer ...Applicant
Versus
Mrs. Anasuiyya Ramchandra Hanchate ...Respondent
WITH
CIVIL APPLICATION NO. 365 OF 2018
IN
CIVIL REVISION APPLICATION NO. 1093 OF 2012
Mrs. Zubeda Khan W/o. Mr. Sameer ...Applicant
Versus
Mr. Vithal Somnath Hanchate ...Respondent
WITH
CIVIL APPLICATION NO. 370 OF 2018
IN
CIVIL REVISION APPLICATION NO. 1094 OF 2012
Mrs. Zubeda Khan W/o. Mr. Sameer ...Applicant
Versus
Mr. Sunil Laxman Hanchate ...Respondent
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Bharat Kumar a/w Mr. Godbole - Advocate for the applicant in
CRA and respondent in CA.
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CORAM : DAMA SESHADRI NAIDU, J.
DATE : 4th SEPTEMBER 2019.
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None appears for the respondent in Civil Revision Application, though the applicant's counsel is present.
Post the matter on 3.10.2019.
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