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[Cites 0, Cited by 0] [Section 6F] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6F(3) in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971

(3)The Bhudhaar Card, including e-Bhudhaar Card and m-Bhudhaar Card will have the same legal value and status as a Pattadar Pass Book-cum-Title Deed would have in respect of such parcels of land, as at the time of its preparation.]