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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(c) in The Orissa Fruit Nurseries (Regulation) Act, 1997

(c)show full particulars of the variety or varieties, if imported or evolved by the nurseryman at his own estate, intended for propagation, to the Director or a Gazetted Officer authorised by the Director in his behalf and shall obtain his approval before sale of such varieties, as the case may be, under a distinct or separate name;