Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Andhra Pradesh - Subsection Section 7A(8) in Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 (8)The Special Tribunal shall have all the powers of a Civil Court for purposes of review.
