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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(3)(ix) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(ix)A Juvenile or child representative from each of the Children's Committees (on a monthly rotation basis to ensure representation of juveniles of children from all age groups)-Member