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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(2)The Manager should ensure that the Managing Committee should meet at least once in three months and decide the steps to be taken for maintaining the Home and approve the expenditure for the next quarter.