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State of Andhra Pradesh - Section

Section 113 in Reductions and Remissions (Andhra Pradesh)

113.

Bonds when executed by the individual members of Goldsmiths Societies and individuals or their personal security securing the repayment of loans amounting to Rs. 1,64,845 (Rupees One lakh sixty four thousand and eight hundred forty-five only) advanced under the Rehabilitation of Displaced Goldsmiths Scheme.