Section 6 in The Sovereign Gold Bond Scheme

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Union of India - Section

Section 6 in The Sovereign Gold Bond Scheme

6. Date and form of issue of Gold Bonds.

- (i) The Gold Bonds shall be issued, in the form of a Stock Certificate, as specified in Form `C', on the first business day of next week for the applications received during a given week.

(ii)The Gold Bonds shall be eligible to be converted into Demat form.

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Union of India - Section

Section 6 in The Sovereign Gold Bond Scheme

6. Date and form of issue of Gold Bonds.