Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S. Unique Buildtech Eng. Pvt. Ltd.. on 1 October, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.37 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)........../2015
(CC No. 17806/2015)
(Arising out of impugned final judgment and order dated 27/04/2015
in ITA No. 167/2014 passed by the High Court Of Judicature for
Rajasthan At Jodhpur)
COMMISSIONER OF INCOME TAX UDAIPUR, RAJASTHAN Petitioner(s)
VERSUS
M/S. UNIQUE BUILDTECH ENG. PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 01/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Vikas Singh Jangra,Adv.
Ms. Natasha Vinayak,Adv.
Mr. Ritin Rai,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with S.L.P. (Civil) No. 9904/2015.
(Anita Malhotra) (Rajinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.10.03 13:29:26 IST Reason: