Gauhati High Court
Ruth Yvonne Ursula Gomez vs Union Of India And 10 Others on 9 May, 2025
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/5
GAHC010025952025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/339/2025
RUTH YVONNE URSULA GOMEZ
SECRETARY, PASTORATE COMMITTEE OF THE CHRIST CHURCH,
GUWAHATI, PAN BAZAR, GUWAHATI - 781001.WIFE OF LATE WINSTON
GOMEZ,R/O HOUSE NO. 10, SHRI KRISHNA PATH, JANAKPUR SOUTH,
KAHILIPARA, GUWAHATI - 781019. MOBILE NO. 986407132
VERSUS
UNION OF INDIA AND 10 OTHERS
REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE, 101-A,
SOUTH BLOCK, NEW DELHI -11.
2:INDIAN CHURCH TRUSTEES BISHOPS HOUSE
51
CHOWRINGEE ROAD
KOLKATA
WEST BENGAL-700071
3:THE BISHOP OF CALCUTTA
INDIAN CHURCH TRUSTEES
BISHOPS HOUSE
51
CHOWRINGEE ROAD
KOLKATA
WEST BENGAL-700071
4:CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01
Page No.# 2/5
5:MODERATOR
CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01
6:DIOCESE OF NORTH EAST INDIA
M.G ROAD
SHILLONG
PIN-7893001
7:MICHAEL HERENZ
BISHOP OF THE DIOCESE OF NORTH EAST INDIA
M.G ROAD
SHILLONG
PIN-7893001
8:NORTH EAST INDIA
DIOCESAN TRUST ASSOCIATION
REP. BY THE SECRETARY
BISHOPS HOUSE
M.G ROAD
SHILLONG
PIN-7893001
9:HARRISON MASIH
PRESBYTER IN CHARGE
CHRIST CHURCH
CHURCH FIELD
PAN BAZAR
GUWAHATI-01
10:JONATHAN GIRI
THE DIOCESAN SECRETARY
DIOCESE OF NORTH EAST INDIA
BISHOPS KUTI
SHILLONG
PIN-793001
11:THE COMMISSIONER OF POLICE
PANBAZAR
GUWAHATI-0
Page No.# 3/5
Advocate for the Petitioner : HARSHADITTYA ROY DAS, MR H K SARMA,MR. P
BHOWMICK,MR J LOTHA
Advocate for the Respondent : DY.S.G.I., GA, ASSAM,MR. R BORUAH (R-6 TO 10),MR. A R
BHUYAN (R4, R-5),MR N Z CHOUDHURY(R4, R-5),MR N A MAZARBHUIYA(R4, R-5)
Linked Case : WP(C)/4809/2024
RUTH YVONNE URSULA GOMEZ
SECRETARY
PASTORATE COMMITTEE OF THE CHRIST CHURCH
GUWAHATI
PANBAZAR
GUWAHATI-01
W/O- LATE WINSTON GOMEZ
R/O- H.NO-10
SRI KRISHNA PATH
JANAKPUR SOUTH
KAHILIPARA
GUWAHATI-781019
VERSUS
UNION OF INDIA AND 10 ORS
REP. BY THE SECRETARY
MINISTRY OF DEFENCE
101-A
SOUTH BLOCK
NEW DELHI-11
2:INDIAN CHURCH TRUSTEES BISHOPS HOUSE
51
CHOWRINGEE ROAD
KOLKATA
WEST BENGAL-700071
3:THE BISHOP OF CALCUTTA
Page No.# 4/5
INDIAN CHURCH TRUSTEES
BISHOPS HOUSE
51
CHOWRINGEE ROAD
KOLKATA
WEST BENGAL-700071
4:CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01
5:MODERATOR
CHURCH OF NORTH INDIA
CNI BHAWAN 16
PANTH MARG
NEW DELHI-01
6:DIOCESE OF NORTH EAST INDIA
M.G ROAD
SHILLONG
PIN-7893001
7:MICHAEL HERENZ
BISHOP OF THE DIOCESE OF NORTH EAST INDIA
M.G ROAD
SHILLONG
PIN-7893001
8:NORTH EAST INDIA
DIOCESAN TRUST ASSOCIATION
REP. BY THE SECRETARY
BISHOPS HOUSE
M.G ROAD
SHILLONG
PIN-7893001
9:HARRISON MASIH
PRESBYTER IN CHARGE
CHRIST CHURCH
CHURCH FIELD
PAN BAZAR
GUWAHATI-01
10:JONATHAN GIRI
Page No.# 5/5
THE DIOCESAN SECRETARY
DIOCESE OF NORTH EAST INDIA
BISHOPS KUTI
SHILLONG
PIN-793001
11:THE COMMISSIONER OF POLICE
PANBAZAR
GUWAHATI-01
------------
Advocate for : MR B D DAS
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 10 ORS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : --09.05.2025 On the prayer of Mr. N.Z. Choudhury, learned counsel for the respondent nos. 4 & 5, list the case on 16.05.2025.
Mr. B.D. Das, learned Senior Counsel for the petitioner is present and has no objection to the said prayer.
List the case accordingly on 16.05.2025.
JUDGE Comparing Assistant