Supreme Court - Daily Orders
Vodafone Essar Cellular Ltd. vs Assistant Commissioner Of Income Tax, ... on 15 January, 2016
Bench: Dipak Misra, N.V. Ramana
ITEM NO.802 COURT NO.4 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.1045-1052/2011
VODAFONE ESSAR CELLULAR LTD. Appellant(s)
VERSUS
ASST. COMMR. OF I.T COCHIN KERALA Respondent(s)
Date : 15/01/2016 These appeals were MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s) Mr. Harish N. Salve, Sr. Adv. (Mentioned by)
Ms. Ruby Singh Ahuja, Adv.
Ms. Aakanksha Munjhal, Adv.
Mr. Utsav Trivedi, Adv.
for M/s. Karanjawala & Co.
For Respondent(s) Mr. Arijit Prasad, Adv.
Mrs. Anil Katiyar, Adv.
Ms. Gargi Khanna, Adv.
UPON being mentioned the Court made the following
O R D E R
On mentioning, the matter is taken on Board. List the matter on 12th April, 2016.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2016.01.15
17:14:26 IST
Reason: