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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in The U.P. Village Forests Joint Management Rules, 1997

(3)The Chairman of Village Committee, Range Committee or Divisional Committee, as the case may be, and in his absence, a member duly elected in this behalf by the members present in the meeting, shall preside over the meetings of the Village Committee, Range Committee or Divisional Committee, as the case may be.