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State of Rajasthan - Section

Section 9 in The Rajasthan Self-Financed Private Universities Ordinance, 2004

9. General Fund.

- Every university shall establish a fund, which shall be called the General Fund to which following shall be credited, namely:-
(a)fees and other charges received by the University;
(b)any contributions made by the sponsoring body;
(c)any income received from consultancy and other work undertaken by the University in pursuance of its objectives;
(d)trusts, bequests, donations, endowments and any other grants; and
(e)all other sums received by the University.