Allahabad High Court
Railway Electrification & Another vs Smt. Malti Devi & Others on 5 January, 2010
Bench: R.K. Agrawal, S.C. Agarwal
Court No. - 32 Case :- FIRST APPEAL No. - 98 of 1998 Petitioner :- Railway Electrification & Another Respondent :- Smt. Malti Devi & Others Petitioner Counsel :- Lalji Sinha Respondent Counsel :- G.N.Verma,A.V. Chandra,B.P.Singh,Chandra Kumar Rai,Faujdar Rai,R.N.Sharma,Rajeshwari,V. Chandra,V.K.Shukla,V.P. Singh Hon'ble R.K. Agrawal,J.
Hon'ble S.C. Agarwal,J.
Case called out in the revised list. No one appears. The appeal is, therefore, dismissed for non-prosecution. Interim order, if any, is vacated. Order Date :- 5.1.2010 AM/-