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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)any return, statement, estimate, statistics or plan or other information regarding any matter pertaining to the administration of the Council: