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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Gujarat - Subsection

Section 98(e) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(e)to perform such other functions as are imposed on it by the provisions of this Act or as may be prescribed or as may be directed by the State Government.