Section 49 in Punjab Boiler Operation Engineers' Rules, 2001
49. Submission of proceedings before the Board of Examiners.
- The Member Secretary shall place the proceedings sent to him under sub-rule (3) of rule 47 before the Board of Examiners at its next meeting and the Board of Examiners may allow the certificate to stand or suspend it for such period as it may think proper or may cancel the certificate permanently and the decision of the Board of Examiners shall be final.X-Penalty
