Section 6 in The Orissa Contributory Provident Fund Rules, 1938
6. Subscriber Accounts.
- An account shall be opened in the name of each subscriber, in which shall be credited -(i)the subscriber's subscriptions;(ii)contributions made under Rule 10 by Government to his account;(iii)interest, as provided by Rule 11, on subscriptions; and(iv)interest, as provided by Rule 11 on contributions.
