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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(y) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(y)[ "Shopping Mall" means a large enclosed shopping area or complex constructed on a land area ad-measuring 4000 sqm. or more having independent retails stores, food court and ancillary services.] [Inserted by Act No. 30 of 2016, dated 19.9.2016]