Supreme Court - Daily Orders
Somnath Chatterjee And Another vs Sharmila Shetty on 20 July, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.44 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19418/2015
(Arising out of impugned final judgment and order dated 08/05/2015
in FMA No. 760/2015 passed by the High Court Of Calcutta)
SOMNATH CHATTERJEE AND ANOTHER Petitioner(s)
VERSUS
SHARMILA SHETTY Respondent(s)
I.A. No.1 (Appln. for permission to file addl. documents)
Date : 20/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Ms. Vanita Bhargava, Adv.
Mr. Abhisar Bairagi, Adv.
For M/s. Khaitan & Co.
For Respondent(s) Mr. Rana Mukherjee, Sr. Adv.
Ms. Sudeshna Bagchi, Adv.
Mr. Sakyasen, Adv.
Ms. Sonia Dube, Adv.
Ms. Kanchan Yadav, Adv.
For M/s. Victor Moses & Associates
UPON hearing the counsel the Court made the following
O R D E R
List this matter before a Bench of which one of us (Hon'ble Mr. Justice Pinaki Chandra Ghose) is not a member.
(R.NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
Neeta Sapra
Date: 2015.07.21
15:37:28 IST
Reason: