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Supreme Court - Daily Orders

Somnath Chatterjee And Another vs Sharmila Shetty on 20 July, 2015

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.44                                 COURT NO.11               SECTION XVI

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C) No(s). 19418/2015

  (Arising out of impugned final judgment and order dated 08/05/2015
  in FMA No. 760/2015 passed by the High Court Of Calcutta)

  SOMNATH CHATTERJEE AND ANOTHER                                       Petitioner(s)

                                                    VERSUS

  SHARMILA SHETTY                                                      Respondent(s)

  I.A. No.1 (Appln.                   for permission to file addl. documents)

  Date : 20/07/2015 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)                   Ms. Vanita Bhargava, Adv.
                                      Mr. Abhisar Bairagi, Adv.
                                      For M/s. Khaitan & Co.

  For Respondent(s)                   Mr.   Rana Mukherjee, Sr. Adv.
                                      Ms.   Sudeshna Bagchi, Adv.
                                      Mr.   Sakyasen, Adv.
                                      Ms.   Sonia Dube, Adv.
                                      Ms.   Kanchan Yadav, Adv.
                                      For   M/s. Victor Moses & Associates


                         UPON hearing the counsel the Court made the following
                                               O R D E R

List this matter before a Bench of which one of us (Hon'ble Mr. Justice Pinaki Chandra Ghose) is not a member.




                      (R.NATARAJAN)                               (SNEH LATA SHARMA)
                       Court Master                                  Court Master
Signature Not Verified

Digitally signed by
Neeta Sapra
Date: 2015.07.21
15:37:28 IST
Reason: