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Karnataka High Court

New India Insurance Co Ltd vs T S Mohamed Jakria on 8 February, 2011

Author: S.N.Satyanarayana

Bench: S.N.Satyanarayana

IN THE HIGH COURT OF KAR1\EAT.AK..A AT BANGALORE

DATEQ TiiIS TEIE am DAY 912* FEBRUARY" 291;
BEFORE "

THE HON'BLE MR. JUSTICE S.N.SATYAK$;fiAYLéL§éi£--, _

MISCELLANEOUS FIRST APPEAL N0.1437~5»fi{$; 2&3?  _

BET WEEN:

New India EnsL2ran:7<~: Ca L£:(i,§  -
{now known as New Eadie:
Assurance Cc»; E,-t<:1..]

'E'0w11 C0«0perai:ive Society.
Buiidirlggy Chitradzirgaq V  ;
Rep. by 1&3 Deputy .MaI1agier§_T_"  .
at its Regior1a1. Office,  _  '
2~B, Unity Bufi.difl§,  

Annexe, Missi0n3._'R0fJrd_,V . *

BANGALGRE  §;6é{Ii3A2%?},,'%  % .. APPELLAmi
{By Sri»xA;§:{,£"3E1:a:fg 

         

3; _  '§';'$.'E¥€g>}::2;£:<§<;%£:§ Jakrm
" ._ VR?3_&F{§{§i"«§?}:,f zzgggéfl
 'E',fS5§'1é=aE'E: Ahamftsi
O7m:";e:%§f :}fi»:3r;"y§ §{}%.-- 1 E3} 2588,
V Rf er': A:ge1sa1:a21kai'E:2,
" I3§I"§'_§_"RflURGA.

   §€:§:1g2s,pg;s:aL ?%'§3,_§{}1" %:g§; 

 ?§f»i} Eéamazazza.



i\§

Cleaner in Larry, £{A~16»- 15:88,

R/0 G0pagonc:ianaha1E_i;,

Jagaluru 'Fa}uk,

DAVANGERE DISTRICT. ,. R.ESI'ON§E§I_TS,

(By S:¢:'i;B.EIvi{.Siddap§ag
fidv. for R-2,
Rxi ~«~ Served}

5E€'$§$$i€<'$Bi%M3§€wi=1€$,3i¢;  

Thig Appeai is filed 1.lI1C}E"3VZz;"§':  .;':"':f_'e'<;A~'i::ia:3f;"i=    f Gf'v:»::%fh% .

W0rEqnen's Compensaizimz Act.' i7i_g3iI'1 S"fiV_ {he e_,'Y:tiéi;3§gI,§41v_€1'1'¥;_:§ fiVa¥.'f':«g§;

2G1E1230?gxmmad<31@VCAXNF£%i92/Zfifizknftfigifieifithe
Labour Clfficer aI1dv:--'...V.CoI:1:1*iiys';§is;i<§ii<:1f  "'i7k3'GI'l§I'§1€I1'S
Ciomperxaatiozn Chitrafiui?g a;.   gompensation of
$ji?W¢65§f~afifl1inmflfi$@fi§l2%Q§${ 57 

 for Vi?;"i113..E E-{Baring this day? the
Csurt deifikered '§c31$é iijiioiwé  é  

"\ 5J§§aMEfi?

  .A'V§§':%e 3" $»3:é'a3»1:j_1& rwpandeni -- Ensura,nr.:e CQI1'1§aI1}-' in

 an the fiis 3f the Cammissianer far

 '"°--§%iarE;:"§z$§';"&f:g'€;3z§:*::Apen.saii5m§ €§*:i?c;*a&z.zrga§ inag came 12;} in this

 Cfifiiiénging the aréer dateé Efifigfiflfi? pasgefi in the

s..,»<.w;g_¢§



said p1*{><:£3é3:ding'::s. Si} far as it; perfiairzs to f'astening of Iiabiiity

11:) pay' <*:<>mpe311saf.:i<>n on {the &3€',{".f(3I"id 1*£5sp<3:1d<mt,

2. Brief facts; 1:%21dir:g {:0 this appeai arse as undeii'.  V'

The case: of ihe e1a'im.a:1i: before: the CG'r:3'rn'{sé3ii5zi<:::_<'{is§'

thaslz. he W213 working as C1e:;merf;i11"iurAry« b€21§"'i:1_g'E~€0»KAm 7

16/' 1588 belonging to 15*» rc%sp()31de£':;£ lzvfid .i}f?. Si51{A31!'.(':€'Z1" §ir§4'.£:«1";v .';:1*3§-i

respcmderit before the C<)mmiss'i'ofi"e1', O'ri'*3(}';{¥.i%.2"'Q{)I he had
gone: to Government. Wa:'éi1g)us_£5V foi" L--a;;3.1éa.di11g of maize. After
unloading was done whiie I516: WJSV ,g%3i'.f--£«ng --i§Ti:{i~ lorry and befare

he ccmid get in;_;'  drives? (if ihé  1GI'.I__'__V: moved "she vehirsle

r5u<:1d€I1iy'.§n  .réz}-3%: .23_.mi ::.6:?§;§1i_;§e:1i. manner at high speecig as 2;
rssuit, he firzli '<:i0\I.::1_z31'n§,c1.f.}1s;£65166} of iarry run over his 'iefi leg"

szausifigzj him g:*:iev<}us._§ri;§u:f;;,V for which hr-3 1.79213 §:rea.i.:ed §mi"€:iE:.1iy

_,;f.:1 Ch21«E%§eké*re i%1<}s3§"-3i.{,;;_ij_.%z:t.er 0:1 in i?3asaveshw.2H'a Eiaspiial,

 ;§.é»;..._in§321{:£e::f: far 32 cfiasggs. H€?EE{?€;'. E25 flied Ciairzx

E?£:-:iiie:;§:":V * .s;:::a::Ri%:g';__}~c;>::31?:3per:s;a§§s;3r": §r{}:1': his eiiipiajgez" ES?

' V *  :'é*:sp{>Qt%e:tt:_;::*':é;§_ Afzxmzrer =1}? the E+:)rr}r 2"" L":-:ss§;«<>:1{§e:%§2'i..

i 3&4';



4.'.

3. In the said pm<:e:':ciin.gs. 13233651 {:11 the p1e21diI1gs, Grai
and dc3c11n1.e:1i.ary' c;*.'vi<;ie1"1c:r3 avaifiable an rrzmrd. the
C{)1"I1IIT:iSSi{)I}.€i'.I' p"£'0{Tif;',{:":d€d to pariiy allcm.--' {:h<5: CEa1.i11}'T,.F¥'k3t;,iti0:z

and a\*J£1.I'd€'.d «::<>mp<~3:r1$21t.i<m in 21 SUIT: of Rs.2.'?1._§;i3'5&§fn.: \§;".1i'Ch

Wag (:a1c11Ia,t,ed i;3.ki11g the ir1c:<>Im=': GE _1;'.i*';--:;~*:..__':''~::.i::ii1:i:z€u':i_ " at 

Rs.4,000/- per morifh and 1<>sss of eé,_rr':iz1g§%;:aip3C:.ify  for

the afbresaid 110n~»s<::hed'u§e 1?'nj'u-ties. Thé 1iab;Ii1if:q'v..§Q pay c;,hé»

compensation was; fasi;,63t1<':d on bcfiiih i..?1c: ()\?.V1'i€',',1_"..'c1I3Cii ins'u1'e1:' 0f
the Off€I1(ZiiI1§§V'€}1iCEE€, A L A p
4. The 231" respondent. :i:';S'i,1w1jt*.1*'__b<éi11'gvaggziexfed by the Grdez"

so far as it. pe«:rtairi:s"€..Q"f;;s'7é.£;:&ing Ihéja ¥;iabi1_it.y an the Insuramte Campany i:fc:=__ éépay' A'c§>i"m:$€:fisaf,i01f2. has come up in this apxpeai 0171 '£%3.§é" §_.g§re's_.:.:1d"'.§.E€'é1{. there waa :10 rsiaiiarxghip 0?

-"<§~f1ff1}LC)IC}:,.?€i:2'." er::'p1.:tzy:€;'€ betwe£3r1 the ciaimelni' and M ":"es,p£;nd:;%E:f;,. _ .s ifiiiér-..;i:';.j21ri<;%ss said is Exam--'6 <::aus€:£i ta} him: is tam; in £f".he~ <:<§'L2§S{>.4:'{--:1§VQE.a,,§:n21r1¥;.'S €mp};r:>ymem'. w§t.§': re-':5p(';I1:i€z1i: 5%,}. ' xand tiifgai: §:1jr§§é'2:.{::§i€§e:1£. has; 2":0'€. i:a§§<:*:1 pizza": as :§E:a§:.s'3& $2 the ~..__{j}2;i:'n E3'€;..€{ii.§§3§':, '§.'i';e <c:::.:'i':i.:'a? €§<;<::1,:1z:€ms:=; am W'§'ii{,'§,"i €_.%":€% <":.E3;.im. §,,_/a"/3 L/I baxssézd f1'2u.1du1€:r1i:, f('3'rgged and <i:>m:(>{:i;;cd d::v::1.z111<«::1';t.S. "F"h<a=r£:f::>re in the 2113561106 sf z'e.I:;1t:i<)r1s1*1ip sf er1api{>y€:° anti employee 1:>€:i.we€r': tibia r€s;ps:>:'1de?mi: No. ET and (.'§EE1iI112111f§.ViTi_I;i€.i 3150 in View of t.h_<--: faéti, t,ha.i: the zzliegséti i}'1jI.ii'jf '}::aot 21ri:4é'i':1.g;;'.V'g>z§t:'. r.:§f"0r in t,'h<~:~ COU.1'S€'. af CIa1i:1"12":.1'::t's 2111::-3 feci :3-r:'m'u..<5sfIIi'<:%.i'1£ Witia . 1.4.,» . _ L_ .

respondent. Nah I'€SpOI1d€I}iZ f:\Io.2=.,: 21;3p§::'.1a1:1t.' A.3f1f:reifia.___i_S.;;'it:st. antitied £10 indemnify the iielbiiiifiara §'T\'i._'SiIl{.'i'1v'1d..E""?v§"'1Ai'A..':EKEQV.I _}t<> %p:1}§* the compensatien to the c:laim:».1nt-"'-. --

5. When this ma%ter[----.._{:*;1n1*é ;-Lggj "~-for"~.2;dmissj_011. it was adm.i.'tt€d to c:cs'nside:r the f£'c>11f3wi:1 sVL:t?é'i:.a:i'£:i,af u.€ss1;i01'2. of iaw:

1. V,W*hethvéf':V:'E;}§Ve».fii'1.§i':1$ Cf the Cammiasiaraer f£1ai.- iii'-::«é "éirasiimall had suffered the ma 0f the L.,,z:'r*'v 2;; 01.? of the aw, ;, -23:3 'qAL:est,ii3'::E"'i'$V Suataixzable am {he evidence
-V 6:3 '§§é:a:~d'?
"?§é2':rd_ <;i¥:):2:1;~"se:§ for a1.pp:=:fian£: and }:":'3'§3p{}I3d.€3i}'§'.. $31 39:» ',.,ap;:s:'ec.iat'iQ:*%; 9f the §}1f323;diI1§,_§$, o';fa.§ ami <:%<3(:m"ne:1t2z:°y' {svidezice " ..2:'5%;?':%_iE2.1bEé;' on :"¢::(:<>;":;E ami 3.33:} the fi:':{ii£:§§s; of iihe C<:emm:SSi<m<:-r '----.<};';. ?z,%i§.s:5 Eéfiéiiliffffé i"§"21me{.§ E3': éiize sziiéi pr<)a:é3e{iE::;I3;s':; amt? ¥::%§s:r gg:"a;su:1e:§s :32" ezppeal z.:r§;€:d heraim 1Eh.i,<3 Court zmswez' the 2i_£"<3r'€-3s:.a.§& qL:e5tic:m ofI:~1w in i:h.é>. :1€3gfa,t£ve:, fear théir f<2i1<)wi':':1§_§: R E A S 0 N 6' THE C2186 {)f the a::13.1'mam: 1:3 that. that 'c1C(f§d('3IEf.,4'hf%£;5- EE}¥i*:€3.'1 pL';1t:?€' 0:1 30,93,200} ax.--'h.i..1<«: he Was; v§:<3rkir1g 'c1S§__C}€%;1I1 fiff in lofty' bearing N::::.KA~16/ 1588 bei0ngi:I1g1; t.o i insured wit.11 1"esp0nde:1t N033. £:c{§t>rdi11§§77. 'c:}::i;iI13:arii:, .21e::Cide:r:'t has tiakejn piace na_rfé;3:.§3d in "§'5e{.i ':,i0r:, which is as under:
Or: v3C3', Q3.~L2fQQi:;'L"fVEE1i'i11.é1"E'3L 'w%i'S"frave11i11g in the Said iorry fmm Chzilléigefe. Ch'it.-aifigiurga to unload maize at Qavernmezxi: W'Bréi::,Q1i--t$é"Vai:' "Chaliekere. At; ihziii iiimeg, {:£a.Ernan': dc>'*3?f:1 ff'7.3F£"i. fi;he3 i{3r'r'32'"311d zfiier un1c3adir:g was dorzer, hcifore h €:.J_»:'ii:3s,_;7Ie;%,. ~:511~.,_ €315: driver 0:" the lefty I1"};OVé:Ed the vehicie *.s:1dd:é:'_1Iy in 'Trash. zinc? zzerggfigeiiii ienamzeig as 2: :°9$u§3:.§ " «.fj;-'«r:_§a§.mani',"ifii dawn amci s'L1s*;£:a1iI1::%ci crush ifijiifiéf-E§ ':10 his; §.eg_>.; "b2:£a§~:?E..' {$3.} ':2*:h:7<':E": 815*: z;:'Ea§r:z1_&1':"i fiietii Chm: P€£:i£;§{}1": .s<s€a'§§§.ng; '"';é<>:::§§€*:1:es1i:§an c<}.n€:€::'1din§: 'éé12':.':; 21$ 'éhs s"&:§a*:':r;:.z'1?;. paim. £3? §;i:":':s§ iv'?/"Al./2
3. he was; S€31"'£i1'1§_.§ 'L3;'1ciE:.I." :'€%sp:)r1ci:::r1t Na} and a(:t.<ti<ieI'a't: 113$ t.a.E<;e:1 p.Ia.c:e in the <:<:>1§r$<_=: of his é=;xnpi(:ay1"m3I1t; In supptrt of that' he has pmduiiteci t:i{}{tt1m€%1*1tS., E;>s:s3.P~1_ to 910. "

I7. N'::}w lei: us; zulalyse the ci(}<?L2.:11e':1":'t.s exvaiiabifi.;§;2_.__'i*éa:::§Fd. EX.P--1 is; the w<)u:1d C?€II'{'ifi.(T3.t.€, Ex.P-2 is distthgifgggé's~{§;1mIr::1'1'v, both are issL:€d by }E321s21xreshw211'é; H0s'g}it'4a,}} " ?_1'f1{i"vR;f§_S€:?:?.TF{?h' Céntre Private Limited. The co[:;.i;_eI1t%s '0.f'Ex.P~,§;" :i:s§gé1os§:s Vt}3._:--:'i. the <::iaima:{1t§ Rangelppa has sufTé7I'€:'§1 §1j1jL'11:i'e:-:{v:tlo':hiégleft, feet: at around 4.00 p.m., on said injury £8 a 1a.Cer°at.ed Wound ext',ez1din.g;--'F1fem' -Ecjrft 1fi'a1l'é-Qitisg to 5111 ice with av2.:.1si0'n fisf __:=:tEI{1i1--".Va21js.§:i s«Qf1;.v..__iii$$'Lw$ {mm bone H} 5"? "E06 :neasurir1gV2{)« 6.11'; "V!3?_&x::§:'c;;?__cii1<:,g:;~ €10 Hot'iI1g_>; :11 the: ssaid EXSP4 and 92% the $.22}z,:vri:2:e;~sr;1.ff6::é::i by ciaimam is biexgt iI1j'LEI"I§f3S 21$ ._.st.a1ted,.??§;y cE;1ir:1.a%3":;..whsilé; gettiaig admitted ilffsii} {E16 hasgéitexi E3cifE':£;.gi'{;.:é1i':3*;{%ni::g do 119%: refer 'ti: einy .e1.{:CiéenE E:1V<;ivi:2gg the w3§*:i<:1.€: :10 W §'esp<>:z&e;'3;E. .ii1SLi£'€iC§ Wiih 2%? ' m;%§3<>':*;_ciez2é:.._ .é:;§;_:éi§.2:§:i; E:<:::W:':.11::1;.. 15\.€i£':1§iii?1€€iE}?, that -saaizi Ci(}£3uf:_2£;':'fl€.S %.-,w .2 are the d0e:?ume=.nt:§, whicrh came imto <:::s<isst'<3;:1ce an 30.03.2001 imnlediaitiy af'7s:£:1' accticie-2111:.

8' It is; aisa men that. on the same day my-"hi.i€ axdmiiiiing the pefiient. into H~:)$pii..a35 a nczste '@9218 sent. {:0 t.I'1é3: S3;;t1'ati.:§rs_ 'E§§}u~;:3e::

Officer, Cha}Lak6r«:--: Police Stat.i<:m, informing abeui; the aforesaid a:::CiL3_e'r1i;,.TIi1t.im'a£i'@Ii'VV.§'£ip by fhfi Hospiiai does not sp<+3211<:»'2a,-b_0u"t, Vi',h:.f;;31}111."5}? C1§13i;S€Ci§ €,<:}"i:hé> Claimant dilfi 1:0 .i.I1vo£Ven1er1t. and"wf;.h-9?; thé"i«nj'L'1ri€§:, are biasi:
injuries; S1.1bsequ€'m':1y,'=--3Li1Qf;.;if1e1sj_'fiaiicisrfifizxfst has came irzia Existence on 1 1. 1O.;2V0G1 by' House Officer., Chaiiakefifi ._ -;DQEi::-ex._ '<S%:a:{i0zj1, C Chitr:>3.du:'ga., whizth is acknaxxriadggmézitz d.iVs £,§::}si'f1§g__""fi:3*i?e visit 0f the Ciaimant. 1:0 the said Paificéz St;:1I::<é';1Va:1da_ii«ié:: p::rp(>s<3 £32" vigii'. is is rerpiisrf, the _.'§§'7ij11f§€f'&$~§'.,S'§,§fi'??E}ff3{iV 'E23éV__l}._in§ due {:9 Siip ef the gfack, thereby '€;zusm;;>; iZ1E3._{:.{ "fi';_€ wheéii cf 'iorry am his Eegs §*<~:$uit§11g2; in ::s::*'iai'z5§Z__£n}'ui*:i:%s %:fg'>?z§rz15 The saifi a<:i«:1'1<:W}1e2dgm@ni'. refers :9 a "<':ase?: Aé:;§%§z1§§.~~r*¢g;;§S§£:c:2'e& in M;1'.sc%,.E\I<§.86/286% en 3E.E.C%.2§QE.. _ T '-«.3.A(>§:<}:1":§:*:a;'§}?§.:1.g i?;.h{:: :a;a1§:§ ack:'z<;>?=s;§:;%:1g::?z23:1': {ha s;'é,a1."§'€z:§€~::2§; 0:' 9 criaimazrfi, \¥I'1Z{(EI'1 is at EZx.P--5 $21i.d 1:0 hélvt? I°'€C.*Gf1'dffd on 3003,2001, v.=herei:: fhts. €:Iai.mam. 2-zppearsrs to have: sst::1i;ed befare: {.116 pelice t:hat'.:3}:1 80.08.2001 at 21b::}ut, 4300 ;q..tT:1 ; ,?.§,xg';/1i1e E,h<«3t Sazid lorry was gcnlng; bzutk €10 Chaliaikme. xxrhééé' '<§f':_;_;_£xi_d kmry gut }Z)'E1I1{ff,E.1i'(*:d a11<:i whi1<=:* <::%1a::r:zgir1g f3vt,1I";CT,L;i'f3'€§, wheel, the jack ELEM? W'.':1S put to the; 1G:"rj; 's1'iTppe2d"afaki-._'f€i:§;_A0n . the ieg; of the cialimant. i;he1'<:'by.._V(:a1.1si1:1g ixizfi t11e....%1fz§resa--ici' injury,
9. Ir1e;tid€:1'1t.afly the :~3ai:.:i .$ta1t.<§m;;1L'f"i$vfé'<:r;)rded by the police on 30.03.2001 &1fECl!£V}.C11;E.'f,:E'1:€§.i'V3:_f.I'<"}TiViV{7§3::}Vc&§§v. on 28.03.2002 by the c:<§*:g.r1se--E fo:'4.;::I;iimé1n{,'~::1I'1;d-'the natice is being issued to the sxmzer argtl _ir:su_f<~::*'--of"i:_Ei'<:: ' -:>ffen_dir1g Ecwry. wherein ii: was said "i;I*121"5:' €116 réa;:_~§0:1:'::F;,§iiker{i'e3r the £i{§Cid€'l'1i' is as'; st.21t,e-:6 in the 5"iiéaim..':§;3t;§i:§.o';3_§ i.€.';'w--E*:«€:'1': the claimam: get dawn 'E';-efom the E3_§}A_ §_ffi£?:§;€az:.:_ A{fE1a3:};21kere emd afizea" :m§0ad.i:'1g was {iezmew befbsgéh '-§1'€ ::§§%;;.E{£'T:=Vgééé. in, the driver 3?" the I{:s':':'3r imwed V'x:t:=h§<:.i€%'"---ss.z::i(ii@r:'I§; E31 2: rash and }r1eg%.ig@m;: I"3'§€i§1E}f;'i'§' an Etfigh " 4A';~e:.§3§'=;:*:A{,£Tj¢:r:;:"§§§;'v:..-"5 3 :°es;:.:E%;g <:E2>:§:§':z1§'§£i fefi davm zfgyzii Cféifiifif 2.::{:{§m° fizz': 10
whefsi ezzld suffer::?{i i;'1ju.1*:iess. Q11 r"e--21ppre<:i21t:ic>r1 0? the oral and d0C111ner1t:a.ry evidenC:e: zxvailakflti on ."1i'E':*C{}'fd, if, is clearly S6811 t,ha"{. there is 11111211 mc<:r1_sisiie11<:y in the sI..21:.em:t::§. Qf the Claimarfi. regarditig the marmer in w}1iCh he s11_f3f€"§fe'd_'v:-i--:;j in the ac:c.ideni;. AH £1316 dam:mc:nt.3mjWhi<:h":*:3**<:{:p:"'t5£i11Q€:c5i at EZ:><:s.P-L P2 and P4} are issued at tlim? ..e;z211*1i_€£a~f;"'L=.iiCi':£LSpt%?Led point cf time. which disc1os:f£:"'-{he 1'1za::1'r1t:-r' _ i'Ii.: "E-E.7h\}'€§h the accidexfi has taken placte, i.e., :::l__a§.ma1<1.t, haS":<;zV,1_fi'€r{%d irzjurieg in 23; biast.
10$ '.Vh€ré:as subAs€quen_t.§4 '_£r0r§1\ there appears {:0 be iz*;1p's;f<>:rg3meVr;i:;»..:{é:;% t:hv:3 s--:«1§:i -'si:at.emem:. First of {ha saié document isfighe acéiaricwiefiigment. issued by the poiice dated Ad%n§_txt',éd132: that is '£h§~:~ fimt, Urns: izhe claimant. 'had g.;§0':;C_vt:<::_§?';:%£e:t_@ Station. whereas this S§;EE'i".€*fI1€'.f£i. which is; at€.22<??:s:*£i' iii és?;§.-{E53 §§<§<:%u:;<:<;%:1E;. s~3E2iE'.ing§ 'iihaii i.h<f~:'s staE,é3m<-3m': was; FE3C{}3'€§€;4* f} §fi§V thxie <7k2,1?m::1.ni. an 38.G3,2G{)}, m, cm '{.h<3 date {sf Va§;éLe::§7«:iti+Lz*-'fir :i.'::$e:§.§. ".E"'h€:>;r€ is iietaé C{}n*:r:21diCt:i<};;": b€3i*W€'€§.1 'the:
;":5;'§v3*c£":g::;:_Z <7E<3<:m:m;2;:i; and 'she ::;'{.a.€.<32":1<:%:";i., W.i:.£{:%1 fig §.i~v€:: bjg: aihe ciaimani Si} far as the manner in which 'E316 8.CC"iC1€3:1f teak giaces? it is further" gear: that ihfiffi is contradiction fmm the
-said dscumeztrt with the iiegal notice, which £3 :ssue<i'§:;y the claimant through his counsei on 383032003» Sgid Eegal netice the mariner in which the 3.£;'Ci&!'";'f}.7'1.ft,'v_\§:\':.-$3.8 .$§{pi£?;iI1§C3b earlier in the medical regards ant}; i1':_t;1*1;f3 "'pa'3'icé:':_ '1*e'£:__@u1*(f£s_'is 7 given a g0--by and 3 new {hasty is s'1e7:'up i3f2' 'fi1€i Saiii .i£:g a'1. notice.
11. With aii ibis, it is.§§EE=arI3§" é&éfi§§t1}§:::: the éf:€iVr€ ciaim of the ciajmant is begus. by him £3 as observed ._t1'1Aé;V'L'E;h;s§{o2ij':3:§"£3G.Q3.2001 while admitting him into Bas3.Ve:Shfe6:a.raV"Hé':§pit§§;.éfi Chiiradurga, thee gaid injuries __i s dfi1,:e,,.;§e::='V béast vvii: Effas nathing ta :30 with ?the accident "i:wrAr31v§I:_3g .3»;AA@ '1jsz.vA: ?I::e__ie:>1:1gir:g ta issi rsgponéent. The nature sf £n§%§;*3} 'a3S:03 v§fi::;~€S'T;;':'15ViGi: digciese that it has taker: piace in aha zxauyse Eé.iVs.'é.:I1p£eymemi in the saié Ecsrry baéenging to first V ';fé=}s§3GE1é§.;€n€"ar;& insured with the secarzd resgandent.

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12. 'i'E'1<i21"<:%fore on re~2:ppre.<::iai'i01'1 of t.h€:. <:t:r1t.i1"::: pEea.cii.r1gs and 9:31 and €i0c1m1er1tary e:vicie}:3c?€x it is C}t:a:"1y 53:39:: that am unib:ri;L1na1;e i11cide11t: which is r<-3é_s1.11i:ec£ in iI1j'L1fi€S €20 'Ql}aima1ni.

is tried to be COI'.£'i7€'Ffl€€£ in such .21 IZf}aI'"1}f1€;"fI" as i_f;":'t,'«,?.*1;c1.s§: i:~,_zka>n piace in the 'alS&1gé3 of saici }01'1°y1 Furthaer: am is 1:1:é..<;1<3:> to brmg as if {he said injury is '=,;;:a1;-15:36.. i1'}.'tIi'e% *'CiVC)'£._1_i'E3{:'~{)f ' c:iaime1.n't's empioynlcznt. with i:I<:%: -first fe$§5c>:1d_c:rii tzfiafé said injury is direct.1y at.tribut21b1'é"«i;Q e§mpIdy*I:fié§'nt'. {sf Ciaimazlt with the fiI'S{. resp<3nde11i'.;~«. '§_;ai3_.§ v5c.:é3:};Lt»éf11:i>>0:1 of th¢.:~2 chimant ctannet. be a:::C£:p'ted~.in \:'ieS.:-grv--::::ffs:ioLéL11<t:€rii1:;1;'§i'v,v%:3vide11ce: available on record; """ - _ T:

I3. Now'-.con:ir;g; d(;=.r__f*t.'s;>1_r"s$ eaviderxtrz, it is 8681') that the accidezfi; haSi:--a_§§c3i¢: §:ir~7C"%1aE"i21§{e1'<:» a:1C'§ the ciaimané: has "i1£:'€.k€§1._' 5:%§L.1"€f€}ii?.'?§{if§1'E "§'2v':-- ..... ..B21sa_ves%uva:*a Hi>spii:a}. Nothiilg §§T€§E-7a'?1'i'i?€E'§iV'§i:§i"i*T: i'fiv i:.ai<3i:':g;§ t;*e:21::4me::i. at Ch::1'E_£ai{e§eg i§§S{€fE1§ the ' V -- itieiirfzzzxéig. i;t'2_;Vi::¢.}iiEs~?€;i 223} the way fmm. Ch.2i.1.E;;zE{<;%r<: to i3hé€::"a;du;°g2:
t;.%1*<-'j 5<:'§i$ic1biiiE:y arerrtiifiitzltié &"iSS€E§55sf€;':é by i.§":::: «:i<>{:"g:(:s1:x Whi) ?E_(}§:"§i§"€&1iZ€£§§ him 31:: gm}; paim: of *é:i1':1{é amfi ihzst: :=32:.i{i €E{";(*:'E.{32° $8 withmxi. gflitlg *{hr0u,gh the. nmrdical 3:*<~3C:§r<:is3 :;w21i.i21b1::r. pmcezeded to give his own a$$:%$s1.13&11i,. On g<>:11g through the e'r1t:1'r'€ <3vidc:n<:?e§ it is {t1€:'c1I'}}"' Sear: that i;he:1"e issHria:é.§<;i2,:s; in crataiing document; Le, E><.P~5 and £18 to &SSiS'f',}'.f.f1€3:.,Vf,E~:E.§:i'fL7§§EI£'§§f. to mexkc: 8. faise arid f:*:ivc:31.(>L1S ciaim agéflifl-i~3i':'V-illfjfi 'i:ris«t:i"::,:_1' k:e Company. T136? ciairnant: is aiso 7._vab?.:yT A sLA1'p;jQ3*i4-ed" fby'<:é:h€ Goverrzment. D<3c'€,0z' (sf Che1i1z'«_1s:é3:je' £2n~<:i{:i-:311t4a£133.;::ic>Ctc>:{,* who treated the ctiaimami is not §:_.iiaT.:f1"1i1j1ed§ .i1*:stead.f?t.h€ <:1<:)ci:.01" from Chitradurga w/he "hzits 'giviéii 'd.f1s;ii:eility certificate is examined, The C()Ef1I11iSSi0I1'C--1' 'W'i€h'€)_i,1':.V1Ofii§Zi1'1g into af01'6Sa;id. iacunagC<>:ive:1i<§3j;;'£1¥\/:ga;:e::é'p§;'ed é'.1'i£":"'f2i1se, friv01c)us, forged and created dC}t;u'1"z1e'n't_. 'c1;1i_;I1ant. for the salqe of aurarding €?O¥I1}3€IIS&1{§iOfla1T}.O§d§.flg t'17«_a3:i~~--éh<3 c:L':11'mam: has s'"L1ffe:'ed injuries J.:"'n«--.{.h€vé{4:{::;i.e:;V§:Aimiv€§£i;'i:2;g§{}1e Iorrgg bezionging to ES' respsnéenf; 31'::_d s;£id"'.,_£1'g;uz*iess are fiéreétfiy att.:'i'm1tabEe :0 his <;é::1pE<3§{'m<:r:f_:, j--;':{:c7::>:*di:":giy? _pa1$:~3e£§ €:.h<3: {}'r'§€3'i.' EiW'£:1I"{}i3:1§§; . f -u:;Cmp€n$é1§;.;:_G:': is him iiazkizzg the iE'z(T:€}§{i€3 0? :::i22i'm3.':";t,, 3%. a":<}<}1i@; « '~2:g:'*.£i'» .3_&§f'}':;;€:a.rs§ 22$. E«?;s.4;§@@G_;'~ par' 1'm:::";t,.E: in '{:h.<i= }f€f?E§.E' EQQG by V"'--:3;'=s§;€:si$i:1g 3.325: E{_}&;;si~; :2? &:221r;:1.i§'1g {::2.:.p;z<ti'i§; :15; mm: s;«;{:h::%d:;zEé% §2'1j::_:":.r 2:4"! 3),':
1 at 50% and z:1wz1rd€d 21 <:ornpe1'1sat'.i<3:1 in 21 311111 of R.:'s.2.,7I,85€S,/'-. This; Cmzrt. is paimeci {=0 S{'.€f the §I1£1I"1'£1E'fI' in which fa1Si.£ic:ati:;sr1 Of retrmd is aiicawed. by the C0m::£i_i§si<>ne3r and the r:1a.:m<3r in which he §';g):1<:>:"ed the Ca:>:1tr21<:i'i'::i.i:;:3_L"ii;the f5V'idEff1C€ and gmided by mrrzipi. pcaiicite and éimii equaiiy <t<::arrup1: ggavezmmcnt. d0ct0rf_in faEE<jvxa%i~:ng._t11e'=:?1fQ1*@s;£ici falst': Ciaim pet.iti0I1.
14. '}I'he1"<:3fore§ with these 0'os<31:L**'»*j:1't.ic3u1'::S. 't.'n_i:S' "C<3%;;rt answer the substantial qL1e$t:_ion i1av§*._11';V%;i?1'e.._rar§g§at.iVe ané allow the appeal flied by the.Seconvdwrégpovxégiegni} §;i1é31.i.rance Company.

CC)1'£Sf3€§i.1€i§1fiy.,.xtfiéi~Q%£§€i'«v, fj3\_'§€-F51.'20.09.2007' passed. by the Commissicntztf £701' \!€of'E::ne":'3fs' COI1T1}C)f3I1SE}.f.iOiL ChiiradL1rga§ in WCA/*I§}?.EVa.§2f2€i.Q2§ :5; set: asiciéz, 550 $7211' 215 it pertaizlss £8 "fa3§:eg1§;11g _§h§:= .§iAé:biEii:y on the Second :r'e:=spendent ~ §:";su:'a:"zce cg::;;3:a:y,"' é ,.« -

in/$11'/E;

Artraount, 2vhi<:?:]€}. is; in ciepénsiiz, sh;-1.i1 be 1'eie:a:~s<%d in falx.-*0ur of fhfi appe1Ia::1i:. =--- In5sa1ra::<:e C<:»mpaz1y,.

AGV.