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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(b) in The Orissa Bhoodan and Gramdan Rules, 1972

(b)A copy of the declaration together with the notice shall be affixed on a conspicuous place in the village in which the land is situate in presence of not less than two persons and in case of an uninhabited village, the publication, shall be made in the manner aforesaid in the nearest inhabited village.