Punjab-Haryana High Court
Mohinder Kaur Alias Chhoti And Another vs Labh Singh on 17 July, 2013
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RSA No. 2502 of 1988
Date of Decision: 17.7.2013
Mohinder Kaur alias Chhoti and another
....Appellants.
Versus
Labh Singh
...Respondent.
CORAM:- HON'BLE MR. JUSTICE AJAY KUMAR MITTAL.
PRESENT: None.
AJAY KUMAR MITTAL, J.
Dismissed for non-prosecution.
July 17, 2013 (AJAY KUMAR MITTAL)
gbs JUDGE
Singh Gurbachan
2013.07.19 10:21
I attest to the accuracy and
integrity of this document
High Court Chandigarh