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Punjab-Haryana High Court

Mohinder Kaur Alias Chhoti And Another vs Labh Singh on 17 July, 2013

Author: Ajay Kumar Mittal

Bench: Ajay Kumar Mittal

                     IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                                              RSA No. 2502 of 1988

                                                              Date of Decision: 17.7.2013


                     Mohinder Kaur alias Chhoti and another
                                                                            ....Appellants.

                                       Versus

                     Labh Singh

                                                                            ...Respondent.


                     CORAM:-      HON'BLE MR. JUSTICE AJAY KUMAR MITTAL.


                     PRESENT: None.


                     AJAY KUMAR MITTAL, J.

Dismissed for non-prosecution.




                     July 17, 2013                                   (AJAY KUMAR MITTAL)
                     gbs                                                    JUDGE




Singh Gurbachan
2013.07.19 10:21
I attest to the accuracy and
integrity of this document
High Court Chandigarh